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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)call for any information, return, statement, account or report from any officer or servant working under the Panchayat Samiti;