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State of Rajasthan - Section

Section 28 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

28. Pay on transfer to a lower post as penalty.

- An employee transferred as penalty from higher to a lower time scale of pay or post may be allowed to draw any pay, not exceeding, the maximum of the lower time scale of pay or post as the competent authority may think proper.