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Union of India - Section

Section 8 in Bhagar Grading and Marking Rules, 2018

8. Special conditions of certificate of authorisation.

- In addition to the conditions specified under the sub-rule (8) of rule 3 of the General Grading and Marking Rules,1988, the following shall be the special conditions for every certificate of authorization issued for the purpose of these rules, namely: -
(a)the authorised packer shall either set up his own laboratory as per the specified norms or have access to an approved state grading laboratory or co-operative or association laboratory or a private commercial laboratory manned by a qualified chemist approved by the Adviser or an officer authorised by him in this regard in accordance with rule 9 of the General Grading and Marking Rules, 1988 for testing the quality of Bhagar;
(b)the premises shall be maintained in perfect hygienic and sanitary conditions with proper ventilations and well lighted arrangement and the personnel engaged in these operations shall be in good health and free from any infectious, contagious or communicable diseases;
(c)The premises shall have adequate storage facilities with clean and proper pucca flooring and free from rodent and insect infestation;
(d)the authorised packer and the approved chemist shall observe all instructions regarding testing, grading, packing, marking, sealing and maintenance of records which may be issued by the Adviser or any other officer authorised by him in this regard from time to time.