Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(6) in The Gujarat Value Added Tax Act, 2003 (6)The provisions of section 11 shall apply mutatis-mutandis to the tax credit to be availed of under this section.
