Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 6 in The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002 6. Management of private colleges. - All private colleges recognized under this Act shall be maintained and run by the educational agencies in the prescribed manner.
