Section 7 in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980
7. Provision for employees. -
With effect from such date as the State Government may specify in this behalf, the services of all persons employed under the proviso to clause (8) of section 4 of the Murshidabad Estate (Trust) Act, 1963 shall stand determined:Provided that the Estate Manager may, with the previous approval of the State Government, re-employ any such person in connection with the management and administration of the Estate properties on such terms and conditions as the State Government may determine.
