Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jammu-Kashmir - Subsection Section 70(a) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (a)five hundred rupees, for the application for the issue or renewal of licence for making or manufacturing of any weight or measure.
