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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Lakshadweep - Subsection

Section 24(5) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(5)As regards, the Union territories without Legislature, the Central Government may, if it deems fit, by notification, make rules to give effect to such recommendations of the Central Advisory Council.