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[Cites 0, Cited by 4] [Section 106(1)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(1)(b) in Karnataka Co-Operative Societies Act, 1959

(b)[ an order of the Registrar made under sub-section (4) or sub-section (6) of section 12] [Substituted by Act 13 of 2004 w.e.f. 22.03.2004.]