Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 29 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974 29. 'H' Register. - All amounts paid to a witness or witnesses or repaid to the party concerned, shall be entered in a register described as 'H' register in the Civil Manual.
