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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(ii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(ii)for any medical, engineering or other technical or specialized course in India beyond the High School stage;