Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] NCT Delhi - Subsection Section 164(b) in The Delhi School Education Rules, 1973 (b)in the case of re-admission of a student to the school last attended or in any other school, fee shall be payable from the month from which he had left school in the same session;
