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Patna High Court - Orders

Abhishek Kumar vs The Registrar General, on 15 November, 2022

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.12814 of 2019
                  ======================================================
                  Abhishek Kumar (Male), aged about 39 years, Son of Ramvilas Prasad,
                  Resident of Village- Parsauni Baij, P.S. Runni Saidpur, District- Sheohar.

                                                                                 ... ... Petitioner
                                                    Versus
            1.    The Registrar General, the High Court of Judicature at Patna
            2.    The Convenor, Co-operation Committee, Patna.

                                                            ... ... Respondents
                  ======================================================
                  Appearance :
                  For the Petitioner    :       Mr. Sheo Kumar Prasad, Adv.
                  For the High Court    :       Mr. Sanjeev Kumar, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

3    15-11-2022

Heard learned counsel for the petitioner and learned counsel for the State.

It is submitted by the petitioner's counsel that in view of decision of this Court dated 29-09-2022, passed in C.W.J.C. No. 21219 of 2018, (Suprabhat Kumar & Ors. vs. State of Bihar & Ors.) which covers the issues raised in the instant writ proceedings, the same has become infructuous.

The writ application is, accordingly, disposed of.

(Madhuresh Prasad, J) shyambihari/-

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