Patna High Court - Orders
Abhishek Kumar vs The Registrar General, on 15 November, 2022
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12814 of 2019
======================================================
Abhishek Kumar (Male), aged about 39 years, Son of Ramvilas Prasad,
Resident of Village- Parsauni Baij, P.S. Runni Saidpur, District- Sheohar.
... ... Petitioner
Versus
1. The Registrar General, the High Court of Judicature at Patna
2. The Convenor, Co-operation Committee, Patna.
... ... Respondents
======================================================
Appearance :
For the Petitioner : Mr. Sheo Kumar Prasad, Adv.
For the High Court : Mr. Sanjeev Kumar, Adv.
======================================================
CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 15-11-2022Heard learned counsel for the petitioner and learned counsel for the State.
It is submitted by the petitioner's counsel that in view of decision of this Court dated 29-09-2022, passed in C.W.J.C. No. 21219 of 2018, (Suprabhat Kumar & Ors. vs. State of Bihar & Ors.) which covers the issues raised in the instant writ proceedings, the same has become infructuous.
The writ application is, accordingly, disposed of.
(Madhuresh Prasad, J) shyambihari/-
U