Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Union of India - Subsection Section 35(2)(b) in The Land Ports Authority of India Act, 2010 (b)the conditions of service and the remuneration of officers and other employees to be appointed by the Authority under sub-section (2) of section 10;