Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 16 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

16.

Government may, at any time for the greater interest of the Public Service, alter modify, add or delete any of the rules in the manner prescribed in the Act.