Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] NCT Delhi - Subsection Section 52(1) in The Delhi Metro Airport Express Line, General Rules, 2010 (1)All Delhi Metro Airport Express Line employees shall be conversant with the location and use of fire alarms and fire fighting equipment at their place of work.
