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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(2)A [Gram Sabha] [Substituted by M.P Act No. 23 of 2001 (w.e.f. 10-10-2001).] may increase the rate specified in sub-section (1) lo the extent of ten rupees through a resolution passed to this effect in the prescribed manner.