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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3)(e) in The Haryana Rural Development Fund Act, 1983

(e)"notified market area" means any area notified under Section 6 of the Punjab Agricultural Produce Markets Act, 1961 to be a notified market area;