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State of Gujarat - Section

Section 7 in First Statutes of the Rai University

7. Officers of University.

- The following shall be the Officers of the University, namely:-
(a)The President
(b)The Provost
(c)The Registrar
(d)The Chief Finance and Accounts Officer, and
(e)Such other officers as may be declared by the Governing Body to be officers of the University