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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Bihar - Subsection

Section 273(3) in The Bihar Municipal Act, 2007

(3)The Municipality may, from time to time, take steps to promote harvesting of rain water in public parks, gardens and other open spaces under its administrative control and may also undertake campaigns to promote public awareness for conservation of rain water.