Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 202(1)] [Section 202] [Entire Act]

State of Telangana - Subsection

Section 202(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)buildings and lands vesting in the 250[Central Government or the] Corporation;