Delhi High Court - Orders
Rmc Ready Mix (India) vs V.K.Aggarwal And Company Pvt.Ltd. & Anr on 19 May, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~C-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 763/2016 & CO.APPL. 3161/2016, OLR 282/2019
RMC READY MIX (INDIA) ..... Petitioner
Through: None.
versus
V.K.AGGARWAL AND
COMPANY PVT.LTD. & ANR ..... Respondents
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel for OL.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.05.2022 The matter could not be taken up in view of a Full Court Reference scheduled today at 2:45 p.m. List on 22.08.2022.
PRATEEK JALAN, J MAY 19, 2022 'pv' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU Digitally signed NAGPAL Signing Date:20.05.2022 By:JUSTICE 12:26:38 PRATEEK JALAN