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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(b) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(b)The Executive Authority shall, after making an enquiry and after examining the application as per the rules, grant or refuse to grant permission to construct the swimming pool. The order granting permission shall be in Form III.