Supreme Court - Daily Orders
State Of U P vs Mohd. Zahid Raza Khan on 27 October, 2014
Bench: Vikramajit Sen, Prafulla Chandra Pant
ITEM NO.15 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No(s). 16684/2014
(Arising out of impugned final judgment and order dated 24/04/2014
in LAR No. 18/1999 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench, Lucknow)
STATE OF U P AND ANR Petitioner(s)
VERSUS
MOHD. ZAHID RAZA KHAN AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 27/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT
For Petitioner(s) Mr. Abhishek Chaudhary,Adv.
Mr. Shantanu Krishna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.10.27 17:15:40 IST Reason: