Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 195] [Entire Act] Union of India - Section Section 46 in The Companies Act, 1956 (46)"share" means share in the share capital of a company, and includes stock except where a distinction between stock and shares is expressed or implied;
