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State of Gujarat - Section

Section 11 in The Gujarat Anatomy Act, 2011

11. Registers, returns, ect.

(1)The authority in-charge of the approved institute shall maintain a register of the dead bodies it received, used and disposed of in such form and in such manner as may be prescribed.
(2)Every authority in charge of the approved institution shall submit a periodical return to authorised officer in such form and in such manner as may be prescribed.