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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(10) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(10)The Commission shall give notice of the award given by Arbitrator or Arbitrators appointed by the Commission to the parties concerned and shall give an opportunity to the parties to file objection to the award and reply to the objections within such time as the Commission may specify..