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State of Odisha - Section

Section 113 in The Orissa Municipal Employees' Pension Rules, 1989

113.

Where the Governor is satisfied that the operation of any of the provisions of these rules caused under hardship in any particular case he may, by order dispense with or relax the requirements of the said provisions to such extent and subject to such conditions as he may consider necessary for dealing with the case in a just and equitable manner.