Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Kerala - Subsection Section 28A(1) in Mahatma Gandhi University Act 1985 (1)There shall be a Dean of students who shall be nominated by the Chancellor in consultation with the Vice Chancellor from among the students.
