Custom, Excise & Service Tax Tribunal
M/S. Kitply Inds. Ltd vs Cce, Meerut on 9 April, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
West Block 2, R.K.Puram,New Delhi-110066
Principal Bench, New Delhi.
E/1332/2009
M/s. Kitply Inds. Ltd. Appellant
Versus
CCE, Meerut Respondent
Appearance None For Appellants Sh. B.L.Soni, DR for Respondent Coram: Honble Mr. JUSTICE R.M.S.KHANDEPARKAR, PRESIDENT Honble Mr. RAKESH KUMAR, MEMBER (TECHNICAL) Date of decision: 9.4.2010 ORDER SHEET None present for the appellants and learned DR Shri B.L.Soni present for the respondent. By letter dated 8.4.2010, the appellants have prayed for further time in the matter. As last opportunity, time granted. Matter is adjourned to 30.4.2010.
(Justice R.M.S.Khandeparkar) President (Rakesh Kumar) Member Technical km