- The District Judge shall fix a time, of which due notice shall be pasted on the Notice Board, for his court, and for all courts subordinate to him, for the presentation of applications, etc. to the Presiding Officer of the court. In the absence of any special order to the contrary such applications etc. shall be presented at the commencement of the sitting of the court at 10.30. A.M. (7.30 A.M. during morning hours) and half an hour before the time for rising of the court at 4.30 P.M.
