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Madhya Pradesh High Court

Gajendra Rawat vs The State Of Madhya Pradesh on 12 February, 2026

1 CRA-1406-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1406 of 2026 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-02-2026 Shri Shubhanshu Agarwal - Advocate for the appellant.

Shri Vikram Pippal - PP appearing on behalf of State.

List this case along with MCRC No.2171/2026.

(PUSHPENDRA YADAV) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 2/13/2026 10:14:48 AM