Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2D)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2D)(d) in The Medical Termination Of Pregnancy Act, 1971 (d)such other number of members as may be notified in the Official Gazette by the State Government or Union territory, as the case may be."