Gujarat High Court
Manubhai Lakhabhai Patel vs Shree Jalaram Bapa Charitable ... on 19 July, 2018
Author: Akil Kureshi
Bench: Akil Kureshi, B.N. Karia
C/FA/13916/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION NO. 2 of 2018
IN
F/FIRST APPEAL NO. 13916 of 2018
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MANUBHAI LAKHABHAI PATEL Versus SHREE JALARAM BAPA CHARITABLE TRUST,MODASA THRO.ITS MANAGINGTRUSTEE NARESHCHANDRA SHANKARLAL PAREKH ========================================================== Appearance:
MR SAURABH M PATEL for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI and HONOURABLE MR.JUSTICE B.N. KARIA Date : 19/07/2018 IA ORDER (PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections to be removed latest by 02.08.2018 failing which the matter shall stand dismissed for non-prosecution without further referring to the Court.
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