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[Cites 0, Cited by 0] [Section 141] [Entire Act]

Bombay Presidency - Subsection

Section 141(a) in Bombay Police Act, 1951

(a)in contravention of a direction issued to him under sections 55, 56, [57, 57A or 63AA] enters or returns without permission to the area, or any district or districts or part thereof [or to any specified area or areas,] from which he was directed to remove himself;