Delhi High Court - Orders
Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 26 February, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6058/2022, CM APPLs. 18167/2022, 9382/2023 &
36533/2023
JMC PROJECTS (INDIA) LTD. AND ORS .....Petitioners
Through: Mr. Ayush Agrawal, Mr. Vikrant
Singh Bloria, Mr. Sushant Tomar, Mr.
Shubham Devrani, Dr. Sunil Mittal,
Mr. Amit Sagar; Advocates
versus
RAIL VIKAS NIGAM LIMITED (RVNL) .....Respondent
Through: Counsel for the respondent
(appearance not given)
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 26.02.2026
1. Learned counsel appearing for the petitioners requests for a pass-over. However, learned counsel appearing for the respondent has some difficulty in pass-over round.
2. Accordingly, list on 03.08.2026.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 26, 2026 tr/amg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:37:19