Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 26 February, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~19
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 6058/2022, CM APPLs. 18167/2022, 9382/2023 &
                                    36533/2023
                                    JMC PROJECTS (INDIA) LTD. AND ORS     .....Petitioners
                                                                  Through:            Mr. Ayush Agrawal, Mr. Vikrant
                                                                                      Singh Bloria, Mr. Sushant Tomar, Mr.
                                                                                      Shubham Devrani, Dr. Sunil Mittal,
                                                                                      Mr. Amit Sagar; Advocates

                                                                  versus

                                    RAIL VIKAS NIGAM LIMITED (RVNL)           .....Respondent
                                                  Through: Counsel     for     the     respondent
                                                           (appearance not given)

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 26.02.2026

1. Learned counsel appearing for the petitioners requests for a pass-over. However, learned counsel appearing for the respondent has some difficulty in pass-over round.

2. Accordingly, list on 03.08.2026.

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 26, 2026 tr/amg This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:37:19