Delhi High Court - Orders
Kinadhan Chakma vs Union Of India & Ors on 18 December, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1950/2023
KINADHAN CHAKMA ..... Petitioner
Through: Mr. S. Narayan with Mr. Arvind
Kumar Ojha and Mr. Manish
Bhardwaj, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC with
Ms. Avshreya Pratap Singh Rudy,
Advocates with Insp. Satish Kumar,
FRRO, Delhi
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 18.12.2023
1. Learned counsel for the respondent prays for and is granted last opportunity to file short affidavit / reply in terms of order dated 20.11.2023, within one week with advance copy to the other side, failing which same shall be accepted subject to cost of Rs. 10,000/- to be paid to Delhi High Court Legal Service Authority.
2. In addition to above, parties are directed to file written submissions, within two weeks.
3. Re-notify on 09.01.2024.
SURESH KUMAR KAIT, J SHALINDER KAUR, J DECEMBER 18, 2023/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 22:02:35