Rajasthan High Court - Jaipur
Nandlal Sharma S/O Shri Chhaganlal ... vs State Of Rajasthan (2023:Rj-Jp:22704) on 14 September, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:22704]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 656/2023
In
S.B. Civil Writ Petition No.10446/2021
Nandlal Sharma S/o Shri Chhaganlal Sharma, Aged About 63
Years, R/o R-26, Rajasthan Avasan Mandal, Ramganj Mandi,
District-Kota (Raj.) (Appointment Date Of 30-06-1974 And
Retirement From The Post Of Multi Purpose Worker Mpw).
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Medical And
Health Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Niranjan Arya, Secretary, Finance Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. Usha Sharma, Principal Secretary To Government,
Department Of Personnel Main Building Secretariat, Jaipur
(Rajasthan).
4. Dr. R.s. Chhipi, Director, Medical And Family Welfare
Department Swasthya Bhwan, Jaipur.
5. Mukul Sharma, Additional Director (Admn.) Medical And
Health Services, Swasthya Bhawan (Jaipur).
6. Dr. Jagdish Soni, Chief Medical And Health Officer,
Government Hospital, bundi (Raj.).
7. Dr. Dharam Singh Meena, Chief Medical And Health
Officer, Government Hospital, Sawai Madhopur (Raj.).
----Contemnors/Respondents
8. Mahaveer Prasad Jain S/o (Late) Shri Badrilal Jain, Aged About 63 Years, R/o Behind Trafic Police Line, Gulab Badi Aary Samaj Road Kota, District-Kota (Raj.) (Appointment Date Of 16-03-1978 And Retirement Date Of 31-07-2017 From The Post Of Multi Purpose Worker Mpw).
9. Hajari Lal S/o (Late) Shri Lakshminarayan, Aged About 70 Years, R/o Kakhda Road, Behind Lodho Ke Mandir, Ladpura, Kota, District Koat(Raj.) (Appointment Date Of 08-03-1973 And Retirement Date Of 30-06-2009 From The Post Of Multi Purpose Worker Mpw).
10. Mahaveer Prasad Chhipa S/o Late Ramnarayan, Aged About 74 Years, R/o House No. 231, Pandit Deendayal Upadhyay Nagar, Kalwad Road, Uit Colony, District Kota (Raj.) (Appointment As Msw Date Of 18-11-1972 And Retirement On 31-07-2006 From The Post Of Multi Purpose Worker Mpw).
11. Sitaram Sain S/o Shri Prabhudayal Sain, R/o Friends Colony, Gramin Police Line Road, Behind Tel Meel, Bourkheda, District Kota (Raj.) (Appointment As Msw Vide (Downloaded on 11/11/2023 at 08:01:42 PM) [2023:RJ-JP:22704] (2 of 2) [CCP-656/2023] Order Dated Of 20-03-1978 And Retirement On 31-07- 2017 From The Post Of Multi Purpose Worker Mpw).
12. Radheshyam Gupta S/o Shri Kishanlal, Aged About 61 Years, R/o House No D-2, Arihant Marg, Gulab Badi, District Kota, Rajasthan(Appointment As Msw Vide Order Dated 08-07-1971 And Retired On 31-08-2011 From The Post Of Multi Purpose Worker Mpw).
13. Krishan Chand Rishiya S/o Late Shri Raghunath, Aged About 71 Years, R/o Ummedpura, Ward No. 22 Sultanpur, Tehsil Digod, District Kota, Rajasthan(Appointment As Msw Vide Order Dated 08-05-1971 And Retired On 31-07- 2009 From The Post Of Multi Purpose Worker Mpw).
14. Ramswaroop Sharma S/o Late Shri Bhanwarlal Sharma, Aged About 76 Years, R/o Sa-10, Mahaveer Nagar, Nearby 3Rd Raj Chikitsalaya, District Kota, Rajasthan(Appointed As Msw Vide Order Dated 07-10-1964 And Retired On 30- 05-2002 From The Post Of Multi Purpose Worker Mpw).
15. Shyam Sunder S/o Late Shri Rampratap, Aged About 65 Years, R/o Gatta Factory Road, Rajpoot Colony Kesuaa, District Kota, Rajasthan(Appointed As Msw Vide Order Dated 02-06-1978 And Retired On 31-01-2015 From The Post Of Multi Purpose Worker Mpw).
16. Ramnarayan Kumawat S/o Late Shri Nandlal Kumawat, Aged About 76 Years, R/o Devli Bhabhi, Tehsil Sagod, District Kota, Rajasthan(Appointed As Msw Vide Order Dated 07-07-1969 And Retired On 31-01-2002 From The Post Of Multi Purpose Worker Mpw).
----Performa Respondents For Petitioner(s) : Mr. Mukesh Sharma For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 14/09/2023 Learned counsel for the petitioner submits that this contempt petition is rendered infructuous.
The contempt petition is dismissed accordingly. Pending application also stands disposed of.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J Manish/137 (Downloaded on 11/11/2023 at 08:01:42 PM) Powered by TCPDF (www.tcpdf.org)