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[Cites 0, Cited by 0] [Section 4D(1)] [Section 4D] [Entire Act]

State of Karnataka - Subsection

Section 4D(1)(i) in Karnataka Scheduled Castes, Scheduled Tribes and other Backward Classes (Reservation of Appointments, etc.,) Act, 1990

(i)to the Commissioner / Director, Social Welfare in case the verification certificate relates to a person belonging to the Scheduled Castes;