Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 16 in Arunachal Pradesh Indian Medicine Council Act, 2013 16. Every rule made under this section shall be laid as soon as may be after it is made, before the State Legislative Assembly while it is in session.
