Section 39 in The Railway Claims Tribunal (Procedure) Rules, 1989
39. Sitting hours of the Tribunal.
- The sitting hours of the Tribunal shall ordinarily be from 10-30 a.m. to 1-30 p.m. and 2-30 p.m. to 4-30 p.m. subject to any general or special order made by the Chairman or by Vice-Chairman or Member concerned with the prior approval of the Chair-man.
