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State of Tamilnadu - Section

Section 35 in The Tamil Nadu Catering Establishments Rules, 1959

35. [ Calculation of the cash equivalent of free supply of meals and tiffin. [Substituted by S.R.O. No. A-518 of 1962, dated the 7th June, 1962.]

- The cash equivalent of the meals and tiffin [required to be] supplied to an employee free of charge shall be calculated at the rate of [Rs. 2.75] [Substituted by S.R.O. No. A-79 of 1971, dated the 5th February, 1971.] per day in respect of the district of Chennai, district headquarters, taluk headquarters, municipalities and townships and at [Rs. 2.50] [Substituted by S.R.O. No. A-79 of 1971, dated the 5th February, 1971.] per day in respect of town panchayats not falling under the former category.]