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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Uttar Pradesh - Subsection

Section 241(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)Any regulation made by the State Government may be general for all divisions or districts or for all divisions or districts not expressly excepted from its operation, or may be special for the whole or any part of any one or more than one division or district as the State Government directs.