Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153(4)] [Section 153] [Entire Act] Union of India - Subsection Section 153(4)(b) in The Coal Mines Regulations, 2011 (b)the outlines, the layout and the method of the proposed working for which permission is sought;