Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Tripura - Subsection Section 31(2)(ii) in The Bengal Excise Act, 1909 (ii)send to each member of each Ward Committee (if any), as copy of so much of the extract as relates to shops situated in his ward.