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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(2)A Sports Association wishing to get itself so registered under the Ordinance, shall submit an application in Form I to the Registrar within thirty days from the commencement of the Ordinance after having amended its bye-laws in accordance with the provisions of the Ordinance.