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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Taxation Laws (Amendment) Act, 2001

(a)in Part II, under the heading Surcharge on income- tax,-
(i)in item (a), for the words" ten per cent.'', the words" twelve per cent." shall be substituted;
(ii)in item (b), for the words" eleven per cent.'', the words" thirteen per cent." shall be substituted;