Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Jammu-Kashmir - Subsection Section 13A(3) in The Hoarding and Profiteering Prevention Ordinance, 2000 (3)No person may exercise any right conferred by this section who is himself liable to punishment as an abettor of the contravention in question.]