Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 58 in The Sikkim Prisons Act, 2007 58. Child Birth in Prison. (1)As far as possible arrangements for temporary release will be made to enable a prisoner to deliver child outside the prison.(2)Births in prison shall be registered at the local birth registration office.
