[Cites 0, Cited by 0]
[Section 11]
[Entire Act]
State of Rajasthan - Subsection
Section 11(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002
| Officer-in-Charge | - Chairperson |
| Child Welfare Officer/Psychologist | - Member-Secretary |
| Medical Officer | - Member |
| Workshop Supervisor/Instructor in Vocation | - Member |
| Teacher | - Member |